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Bombay HC De-Seals Liquor Outlets, Slams Maharashtra Excise Commissioner - (15 Oct 2018)

Bombay High Court has ordered the immediate de-sealing of 15 liquor shops in the suburbs of Thane and Palghar, and criticised State Excise Commissioner Ashwini Joshi for “over enthusiasm and over zealousness.

Tags : BOMBAY HIGH COURT   LIQUOR OUTLETS  

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