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Delhi HC Stays Gymkhana’s Move to Act Against ‘Whistleblowers’ - (15 Oct 2018)

Delhi High Court has put on hold all proceedings started by Delhi Gymkhana Club against nine of its members who claim to be whistleblowers and had filed a complaint with the regulatory authorities seeking investigation into alleged financial irregularities in the club.

Tags : DELHI HIGH COURT   GYMKHANA CLUB  

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