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Delhi High Court Shelves Government's GTB Hospital Project - (15 Oct 2018)

Delhi High Court has called GTB Hospital project violation of Article 14 and Árticle 21 of Indian Constitution, under the project, launched on October 1 this year, the Delhi Government was alleged to have been giving preferential treatment to the residents of the state admitted to the hospital.

Tags : DELHI HIGH COURT   GTB HOSPITAL  

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