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NGT Irks over Expenditure of Money Being Spent Without Any Success in Cleaning Ganga - (09 Nov 2015)

National Green Tribunal (NGT) has irked over huge amounts of money being spent without any success in cleaning the Ganga and sought to know if Ministries concerned have conducted any study to find out deficiencies in Ganga Action Plans I and II.

Tags : NATIONAL GREEN TRIBUNAL   GANGA ACTION PLANS  

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