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Supreme Court Dismisses Kamal Nath And Sachin Pilot's Plea on Voters' List - (12 Oct 2018)

The plea filed by Kamal Nath said that directions should be issued to publish the voters' lists in a "text format as per rules", instead of the PDF format, and expeditious decisions taken on all complaints before their final publication.

Tags : COURT   SUPREME COURT  

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