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Supreme Court Refuses to Stay Mamata Govt's Decision to Grant Funds to Durga Puja Celebrations - (12 Oct 2018)

The top court was hearing a petition filed by advocate Sourav Dutta challenging the Mamata Banerjee government's decision to dole out Rs 28 crore to 28,000 puja committees in the state for Durga Puja.

Tags : COURT   SUPREME COURT  

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