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Tripura HC Stays Cancellation of Registration of ‘Daily Deshar Katha” 40 Year Old CPI(M) Newspaper - (12 Oct 2018)

Tripura High Court has stayed the cancellation of registration of newspaper “Daily Deshar Katha”, which has been the mouthpiece of CPI(M) in Tripura for the last forty years.

Tags : TRIPURA HIGH COURT   DAILY DESHAR KATHA  

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