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Determine Antiquity of Idols: Madras High Court Tells ASI - (12 Oct 2018)

Madras High Court has issued a direction to Archaeological Survey of India (ASI) officials to complete the exercise of determining the antiquity of over 515 idols and other artefacts in the custody of the Idol Wing-Criminal Investigation Department (CID).

Tags : MADRAS HIGH COURT   IDOLS  

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