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Madras High Court Seeks Report on Elephant’s Health Used at Samayapuram Temple - (12 Oct 2018)

Madras High Court has expressed displeasure over use of elephants at temples and also sought report on Masini, an elephant at the Samayapuram temple, currently undergoing treatment at the Thanjavur Veterinary Hospital.

Tags : MADRAS HIGH COURT   SAMAYAPURAM TEMPLE  

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