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Pay Up Daiichi Money: Delhi High Court Directs Shivinder Singh - (12 Oct 2018)

Delhi High Court has directed former Ranbaxy Laboratories Ltd promoter Shivinder Singh to pay the money owed to Japanese pharma major Daiichi Sankyo Inc. under an arbitral award won by it in 2016.

Tags : DELHI HIGH COURT   SHIVINDER SINGH  

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