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Take Action Against Illegal Slaughterhouses: Bombay High Court to Maharashtra Government - (11 Oct 2018)

Bombay High Court has asked authorities to ensure action against illegal slaughterhouses and observed authorities cannot prevent slaughtering of animals in totality, but they can ensure action is taken against shops slaughtering illegally and without license.

Tags : BOMBAY HIGH COURT   ILLEGAL SLAUGHTERHOUSES  

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