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Delhi HC Asks Media Houses to Retract Reports Linking Missing JNU Student to Islamic States - (11 Oct 2018)

Delhi High Court has asked two news organisations to retract from their websites and YouTube channels certain reports and videos in which missing Jawaharlal Nehru University student Najeeb Ahmed has been accused of having links with the Islamic State jihadist group.

Tags : DELHI HIGH COURT   NAJEEB AHMED   JNU  

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