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Restore Samadhi of Adi Shankracharya Ji: Uttarakhand High Court to State - (11 Oct 2018)

Uttarakhand High Court has directed the State to restore the Samadhi of Adi Shankracharya Ji at Kedarnath within one year.

Tags : UTTARAKHAND HIGH COURT   ADI SHANKRACHARYA JI  

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