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Delhi HC Directs Uber to File Fresh Affidavit on Diesel Vehicles - (09 Nov 2015)

Delhi HC has directed Uber India to file a fresh affidavit stating that it will comply with a 14 October order by Supreme Court requiring the taxi hailing service to phase out diesel vehicles operating on its platform by 1 March.

Tags : DELHI HC   SUPREME COURT  UBER  

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