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8 Lakh Litres of Liquor Currently Lying in Police Station Across Delhi, SC Told - (11 Oct 2018)

The police has said that a 'policy has been formulated with the object to decongest police stations by way of removal/disposal of seized/impounded material/vehicles and to ensure that such materials do not create impediment in the smooth flow of traffic and do not become breeding grounds for disease carrying vectors'.

Tags : SC  

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