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After Sabarimala Verdict, Muslim Women's Group to Move SC to Seek Entry Into Sunni Mosques - (10 Oct 2018)

Social Activist VP Zuhra, President of Kozhikode-based progressive Muslim women’s forum NISA, has decided to petition the Supreme Court, praying that Sunni mosques across the country must allow entry to women.

Tags : SC   SUPREME COURT  

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