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Calcutta HC Refuses to Interfere with State’s Decision to Give Funds to Durga Puja Committees - (10 Oct 2018)

Calcutta High Court has refused to interfere in the West Bengal Government’s decision to give Rs 10,000 each to 28,000 Durga puja committees in the state.

Tags : CALCUTTA HIGH COURT   DURGA PUJA  

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