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Policemen shouldn’t Enter Puri Jagannath Temple with Weapons, Shoes: Supreme Court - (10 Oct 2018)

Supreme Court has taken note of the October 3 violence at Puri Jagannath Temple during a protest against the introduction of a queue system for devotees and said no policeman should enter the temple with weapons and shoes.

Tags : SUPREME COURT   PURI JAGANNATH TEMPLE    

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