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NGT Orders Closure of Industrial Units in Residential Areas in Delhi - (10 Oct 2018)

National Green Tribunal has ordered closure of industrial units running in "non-conforming" residential areas of Rohini and slapped a fine of Rs. 50,000 each on the Delhi government and others for their "defaults and inaction" towards violation of rules.

Tags : NGT   INDUSTRIAL UNITS   ROHINI  

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