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'Enough of Your Hide and Seek': Supreme Court Orders Arrest of Three Directors of Amrapali Group - (09 Oct 2018)

A bench of Justices Arun Mishra and Uday U Lalit said it had enough of their "hide and seek" and that they will be in the custody of the Delhi Police until they comply with the court orders in letter and spirit.

Tags : COURT   SUPREME COURT  

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