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JNU Student Najeeb Ahmed Missing Case: Delhi HC Permits CBI to File Closure Report - (08 Oct 2018)

Delhi High Court has allowed the Central Bureau of Investigation (CBI) to file a closure report in the missing case of Jawaharlal Nehru University (JNU) student Najeeb Ahmed, who mysteriously disappeared in October in 2016.

Tags : DELHI HIGH COURT   NAJEEB AHMED   JNU  

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