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Bombay HC to Civic Body: Take Penal Action Over Potholes in Ulhasnagar - (09 Nov 2015)

Bombay High Court has irked over bad condition of roads in Ulhasnagar town near Thane district and asked city municipal body to impose penal and deterrent conditions in tenders or agreements with civil contractors for filling up potholes.

Tags : BOMBAY HIGH COURT   MUNICIPAL BODY  

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