Supreme Court: Uncrystallized Contractual Damages Not an Operational Debt under Section 9 IBC  ||  Supreme Court: Interest Accrued in Suspense Account After NPA Classification is Recoverable as Debt  ||  Supreme Court: S.69 GST Arrest Order with “Reasons to Believe” Must Precede Arrest  ||  Supreme Court: Winding-Up Proceedings Period Cannot be Excluded under Section 14 Limitation Act  ||  Supreme Court: Separate Appeals Unnecessary Against Common Judgment on Suit and Counterclaim  ||  Supreme Court: Unsuccessful Party Can Seek Post-Award Section 9 Relief in Exceptional Cases  ||  Delhi HC Rejects Black Money Act Challenge, Imposes Rs. 60,000 Costs over Prosecution Avoidance  ||  Delhi HC Affirms Teacher's POCSO Conviction, Urges Schools to Encourage Children to Speak Up  ||  Kerala HC: NGO Funding Peaceful Protests Can't Justify FCRA Renewal Denial  ||  Delhi HC: Courts Cannot Judge Sufficiency of Material For Issuing Look Out Circular    

Asian Development Bank and India sign $150 Million Loan to Improve Regional Connectivity- (Press Information Bureau) (01 Oct 2018)

MANU/PIBU/1381/2018

Civil

The Asian Development Bank (ADB) and the Government of India signed here today a $150 Million Loan to finance continued improvements to road connectivity and efficiency of the International Trade Corridor in West Bengal and North-Eastern Region of India. The signatories to the Tranche 2 Loan Agreement for the $500 million South Asia Sub-regional Economic Cooperation Road Connectivity Investment Program were Shri Sameer Kumar Khare, Additional Secretary, Department of Economic Affairs in the Ministry of Finance, who signed on behalf of the Government of India; and Mr. Kenichi Yokoyama, Country Director of ADB's India Resident Mission, who signed for ADB. Approved in 20'14, the Program aims to expand about 500 kilometers of roads in India's North Bengal and North-Eastern Region that will enable efficient and safe transport within India and regionally with other SASEC member countries.

The Project Agreement for the State of Manipur was signed by Mr. Sheikh Abdul Hakim, Under Secretary (Works) and for the National Highways and Infrastructure Development Corporation Limited was signed by Mr. W. Blah, Executive Director (Works).

After signing the loan agreement, Mr. Khare said that the Program is an important initiative in Regional Connectivity aimed at increasing domestic and regional trade through North Bengal-North East Region International Trade corridor by upgrading key roads. He said that it will give a boost to India's efforts to promote regional connectivity in the South Asia.

Speaking on the occasion, Mr. Yokoyama said that the new loan will help up-gradation of key national and state highways in Manipur and construct an important international bridge for crucial last-mile connectivity between in-country trunk road network and neighbouring countries.

The Tranche 2 Project will upgrade about 65 kilometers of Imphal-Moreh Section of National Highway in Manipur, construction of about 1.5 km of an international bridge between India and Nepal, and completion of about 103 km of a State Highway in Manipur between Imphal and Tamenglong under Project-I. The Project will reduce transaction costs along the targeted cross-border corridors substantially, creating economies of scale and commercial prosperity.

ADB is committed to achieving a prosperous, inclusive, resilient, and sustainable Asia and the Pacific, while sustaining its efforts to eradicate extreme poverty. Established in 1966, it is owned by 67 members-48 from the region. In 2017, ADB operations totalled $32.2 billion, including $11.9 billion in co-financing.

Tags : LOAN   SIGNING OF   IMPROVEMENT   REGIONAL CONNECTIVITY  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved