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NCLT Orders Liquidation of Rathna Stores Pvt. Ltd. - (08 Oct 2018)

National Company Law Tribunal (NCLT) has ordered liquidation of Rathna Stores Pvt Ltd., order came after after a committee of lenders failed to find bidders for revival of the company as part of the resolution process.

Tags : NCLT   RATHNA STORES PVT. LTD.  

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