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Pune’s Mutha Canal Wall Collapse: Bombay High Court Asks Reason - (08 Oct 2018)

Bombay High Court has asked Pune Municipal Corporation (PMC) if they are aware of the exact reason for the collapse of Mutha canal wall, which supplies water to Pune city from Khadakwasla dam.

Tags : BOMBAY HIGH COURT   MUTHA CANAL  

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