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Delhi High Court Slams State Over 'Deplorable' Condition of Kushak Drain in South Extension - (08 Oct 2018)

Delhi High Court has pulled up State Government for the deplorable condition of the of Kushak drain in the South Extension area and asked the government to get it cleaned at the earliest and ensure that it does not become a mosquito breeding ground.

Tags : DELHI HIGH COURT   KUSHAK DRAIN  

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