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Govt. Imposes 0.5 Percentage Swachh Bharat Cess on Services - (09 Nov 2015)

The government has decided to impose, with effect from November 15, 2015, a Swachh Bharat Cess at the rate of 0.5 per cent on all services, which are presently liable to service tax.

Tags : SWACHH BHARAT CESS  

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