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Bombay HC Seeks Report from Government over Establishing Learning Disability Centres - (06 Nov 2015)

Bombay High Court has asked Union Government to file affidavit by December 9, informing it about recommendations it proposes to make for establishing learning disability centres all over Maharashtra. The court also asked Maharashtra Government to coordinate with Centre for acquiring funds from it.

Tags : BOMBAY HIGH COURT   UNION GOVERNMENT   MAHARASHTRA  

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