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Supreme Court Denies Bail to Abhijit Iyer Arrested for Remarks on Konark Temple - (05 Oct 2018)

Supreme Court has refused to grant bail to Odisha-based journalist Abhijit Iyer Mitra, who has been accused of making derogatory remarks on the Sun Temple in Konark, Odisha.

Tags : SUPREME COURT   ABHIJIT IYER MITRA  

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