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Can’t Deprive Non-Delhi Patients Treatment at GTB Hospital: Delhi High Court to State - (05 Oct 2018)

Delhi High Court has pulled up the Delhi Government over its decision to exclude non-Delhi patients from seeking treatment at Guru Teg Bahadur (GTB) Hospital and said it is a violation of an individual’s right to healthcare under the law.

Tags : DELHI HIGH COURT   GTB HOSPITAL  

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