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'No Safer Place Than Jail': SC Denies Bail to Journalist Arrested for Remarks on Konark Temple - (05 Oct 2018)

Odisha police had told the court that Abhijit Iyer-Mitra 'gave unpalatable and irresponsible remarks on Konark Sun Temple by uploading view on social media with an intention to outrage and wound religious feelings...'

Tags : COURT   SC  

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