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ICJ to Hold Public Hearings in Kulbhushan Jadhav Case from February 18 to 21 - (04 Oct 2018)

International Court of Justice (ICJ) is set to hold public hearings from February 18 to February 21 in case concerning the execution of former Indian Navy Officer Kulbhushan Jadhav, who was sentenced to death by a Pakistani Military Court on espionage charges.

Tags : INTERNATIONAL COURT OF JUSTICE   KULBHUSHAN JADHAV  

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