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SC Grants Opportunity to ArcelorMittal, NuMetal to Bid for Essar Steel - (04 Oct 2018)

Supreme Court has granted one more opportunity to mining major ArcelorMittal and Russia’s VTB Capital-backed NuMetal to bid for Essar Steel if they clear their Non-Performing Asset (NPA) dues in two weeks.

Tags : SUPREME COURT   ARCELORMITTAL   NUMETAL   ESSAR STEEL  

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