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Madras HC Grants Interim Stay on State Order Cancelling Land Allotment to Vedanta Plant - (04 Oct 2018)

Madras has ordered an interim stay on the cancellation of land allotted for expansion of Vedanta's south Indian copper smelter, in a relief to the conglomerate whose unit was shut on environmental grounds.

Tags : MADRAS HIGH COURT   VEDANTA  

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