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Why Not to Allow AAP Plea to Cross-Examine: Delhi High Court Asks Poll Panel - (04 Oct 2018)

Delhi High Court has sought to know from the poll panel why it was not allowing the plea of 20 Aam Aadmi Party MLAs, seeking to summon and cross-examine officials of the Delhi government and State Assembly as witnesses to prove they did not hold office-of-profit.

Tags : DELHI HIGH COURT   AAP  

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