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Junaid Lynching: Punjab and Haryana High Court Grants Bail to Main Accused - (04 Oct 2018)

Punjab and Haryana High Court has granted regular bail to Naresh Kumar, one of the main accused in the lynching of Junaid who was stabbed to death on a Mathura bound train in June 2017.

Tags : PUNJAB AND HARYANA HIGH COURT   JUNAID LYNCHING  

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