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Take a Call on Eligibility of Acid Attack Victims for Post of Nursing Officer at AIIMS: Delhi HC - (04 Oct 2018)

Delhi High Court has directed the institute to examine on merits the case of a woman, who braved acid attack 14 years ago, and appoint her as nursing officer even if it requires creating a supernumerary post.

Tags : DELHI HIGH COURT   AIIMS  

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