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Date of Joining Irrelevant in Fixing Seniority of Direct Recruits: Supreme Court - (04 Oct 2018)

Supreme Court has recast the seniority list of Punjab Superior Judicial Officers by acting on an appeal filed by the Punjab & Haryana High Court and observed that the date of joining would not be a relevant factor for determining seniority of direct recruits.

Tags : SUPREME COURT   SENIORITY LIST  

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