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SC Upholds Guidelines Issued by HC for Allocation of Subordinate Judicial Officers in Telangana - (04 Oct 2018)

Supreme Court, while upholding the modified guidelines issued by the High Court for an allocation of Subordinate Judicial Officers in Telangana, has observed that nativity cannot be the sole basis for allocation and seniority in a service is a valuable right of an employee or officer.

Tags : SUPREME COURT   JUDICIAL OFFICER   TELANGANA  

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