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Fadnavis Govt Moves Supreme Court Against Ending Activist Gautam Navlakha’s House Arrest - (03 Oct 2018)

The Delhi High Court had on Monday freed Gautam Navlakha from house arrest, five weeks after he and four other rights activists were arrested in connection with the Koregaon-Bhima violence.

Tags : COURT   HIGH COURT   SUPREME COURT  

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