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NGT Directs BPCL to Look into Grant of Contract for Supply of Absolute Alcohol Sans Permission - (03 Oct 2018)

NGT has directed the Bharat Petroleum Corporation Ltd (BPCL) to look into the issue of grant of contract for supply of absolute alcohol or ethanol to manufacturing units which are running without permission of the Petroleum and Explosive Safety Organisation (PESO).

Tags : NGT   BPCL  

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