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Allahabad High Court Denies Protection to Homosexual-Transgender Couple - (03 Oct 2018)

Allahabad High Court has refused protection to a couple—a homosexual and a transgender— who had approached the court alleging that they were being harassed by their relatives and said state has no role to play in such private affairs.

Tags : ALLAHABAD HIGH COURT   HOMOSEXUAL-TRANSGENDER COUPLE  

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