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Bombay HC Refuses to Hear Petition Challenging Triple Talaq Ordinance - (03 Oct 2018)

Bombay High Court has refused to hear a petition filed by a group of citizens against the Muslim Women (Protection of Rights on Marriage) Ordinance, 2018, as a similar petition is pending before the apex court.

Tags : BOMBAY HIGH COURT   TRIPLE TALAQ ORDINANCE  

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