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Koregaon-Bhima Case: Delhi High Court Ends House Arrest of Gautam Navlakha - (03 Oct 2018)

Delhi High Court has granted relief to Gautam Navlakha and said that Supreme Court last week had given him the liberty to approach appropriate forum within four weeks to seek further recourse, which he has availed.

Tags : DELHI HIGH COURT   KOREGAON-BHIMA CASE  

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