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Aadhaar, Voter ID of Kin Not Mandatory for Admission: Delhi High Court - (03 Oct 2018)

Delhi High Court has ruled that it is not mandatory to give Aadhaar and voter ID details of students, along with that of their siblings and parents, for the purpose of admission of students in schools in the capital.

Tags : DELHI HIGH COURT   AADHAAR   SCHOOL  

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