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Submit Plan to Discontinue Aadhaar-based eKYC: UIDAI Sets 15-Day Deadline for Telecom Firms - (02 Oct 2018)

The Supreme Court, last week, struck down Section 57 of the Aadhaar Act, which allowed private companies to use the 12-digit biometric ID-based eKYC. Following this, private companies like telecom operators will not be able to use this instantaneous and inexpensive Aadhaar eKYC route.

Tags : SUPREME COURT  

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