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NGT Isues Notices to Civic Agencies over Mahanadi Pollution - (06 Nov 2015)

National Green Tribunal (NGT) has issued showcause notices to Subarnapur District Administration and Sonepur Town Municipality and Odisha Housing and Urban Development Department for failing to file a status report on pollution in Sonepur town and in Mahanadi.

Tags : NATIONAL GREEN TRIBUNAL   SUBARNAPUR DISTRICT ADMINISTRATION   SONEPUR TOWN MUNICIPALITY   ODISHA HOUSING AND URBAN DEVELOPMENT DEPARTMENT  

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