Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe  ||  Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments  ||  Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them  ||  SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances  ||  Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy  ||  Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services  ||  Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required  ||  Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case  ||  Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection  ||  MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations    

Defence India Startup Challenge Deadline Gets Extended- (Press Information Bureau) (24 Sep 2018)

MANU/PIBU/1346/2018

Civil

The last date for submission of applications to the Defence India Startup Challenge (DISC), being organised by the Defence Innovation Organisation (DIO) has been extended till October 31, 2018.

The Defence India Startup Challenge has been launched by the Defence Innovation Organisation with support from Department of Defence Production, Ministry of Defence and Atal Innovation Mission, NITI Aayog for the Innovations for Defence Excellence (iDEX) scheme.

The challenge was launched on August 04, 2018 by Raksha Mantri, Smt. Nirmala Sitharaman and calls for proposals to address specific technological needs of the Indian defence establishment. Applicants (startups/MSMEs & individuals) showing capability, intent, and promise to be able to produce functional prototypes or to productise existing technologies in areas listed below will be awarded up to Rs. 1.5 crores, strictly on a milestone basis in the form of grant/equity/debt/other relevant structures along with incubation and mentoring support.

The Defence India Startup Challenge has 11 problem statements by Ministry of Defence, thrown open for prospective solutions to be provided by the Indian start up eco-system. The problem statement sectors are as below: -

i. Individual Protection System with built-in sensors

ii. See Through Armour

iii. Carbon Fibre Winding (CFW)

iv. Active Protection System (APS)

v. Secure hardware based offline Encrypt or Device for Graded Security

vi. Development of 4G/LTE based Tactical Local Area Network

vii. Development of Advanced Technology Based Desalination System (Water Purification) and Bilge Oily Water Separation System

viii. Artificial Intelligence in Logistics & SCM

ix. Unmanned Surface and Underwater Vehicles

x. Remotely Piloted Airborne Vehicles

xi. Laser Weaponry

Applications can be submitted at aim.gov.in/idex, by October 31, 2018, in the online form.

Tags : START-UP CHALLENGE   DEFENCE INDIA   EXTENSION  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved