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Printing of Question Papers for Educational Institutions Exempt from GST: AAR - (01 Oct 2018)

AAR, Gujarat has held that the activity of printing of question papers is a service which would attract 12 per cent GST, however, the authority clarified that the said service would not attract tax when the same is supplied to an educational institution.

Tags : AAR   GST   PRINTING OF QUESTION PAPERS  

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