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Rajasthan High Court Suspends 20-Year Jail Sentence of Asaram's Aide, Gives Bail - (01 Oct 2018)

Rajasthan High Court has suspended 20-year-sentence of Shilpi Gupta alias Sanchita, a key aide of self-styled godman Asaram Bapu and co-convict in the case of sexual exploitation of a teenage girl.

Tags : RAJASTHAN HIGH COURT   ASARAM  

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